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Jammu & Kashmir High Court - Srinagar Bench

Sajad Ahmad Mir And Others vs State Of J&K And Others on 7 April, 2023

Bench: Sanjeev Kumar, Puneet Gupta

                                                             Serial No. 30
                                                           Regular Cause list

      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT SRINAGAR

                 LPA No. 28/2023 In SWP No. 1352/2010
                             CM 1628/2023
                 Along with all other connected matters.

Sajad Ahmad Mir and Others
                                                ..... Petitioner/Appellant(s)
Through:      Mr. Omais Kawoos, Advocate vice,
              Mr. Faisal Qadri, Advocate

                                     V/s
State of J&K and Others
                                                          .....Respondent(s)
Through:      None.

CORAM:
              Hon'ble Mr. Justice Sanjeev Kumar, Judge.
              Hon'ble Mr. Justice Puneet Gupta, Judge.
                                  ORDER

07.04.2023 This is an application filed on behalf of the appellants 1,2,3,4,5,6,7,20,21,22,23,24,25,27,36,37,41,42,44,55,58,59 and 64 seeking withdrawals of the LPA No. 28/2023 to their extent.

The application for the reasons stated therein is allowed, and the appellants 1,2,3,4,5,6,7,20,21,22,23,24,25,27,36,37,41,42,44,55,58,59 and 64 are permitted to withdraw the writ petition. The LPA No. 28/2023 is dismissed as withdrawn to the extent of the aforesaid appellants.

Registry is directed to strike out the names of the aforesaid appellants.

CM disposed of.

LPA No. 28/2023:

List this matter along with LPASW No. 144/2017 in terms of order dated 28.02.2023 on 11.04.2023.
                           (Puneet Gupta)          (Sanjeev Kumar)
                                Judge                    Judge
SRINAGAR:
07.04.2023
"Mir Arif"