Jammu & Kashmir High Court - Srinagar Bench
Sajad Ahmad Mir And Others vs State Of J&K And Others on 7 April, 2023
Bench: Sanjeev Kumar, Puneet Gupta
Serial No. 30
Regular Cause list
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
LPA No. 28/2023 In SWP No. 1352/2010
CM 1628/2023
Along with all other connected matters.
Sajad Ahmad Mir and Others
..... Petitioner/Appellant(s)
Through: Mr. Omais Kawoos, Advocate vice,
Mr. Faisal Qadri, Advocate
V/s
State of J&K and Others
.....Respondent(s)
Through: None.
CORAM:
Hon'ble Mr. Justice Sanjeev Kumar, Judge.
Hon'ble Mr. Justice Puneet Gupta, Judge.
ORDER
07.04.2023 This is an application filed on behalf of the appellants 1,2,3,4,5,6,7,20,21,22,23,24,25,27,36,37,41,42,44,55,58,59 and 64 seeking withdrawals of the LPA No. 28/2023 to their extent.
The application for the reasons stated therein is allowed, and the appellants 1,2,3,4,5,6,7,20,21,22,23,24,25,27,36,37,41,42,44,55,58,59 and 64 are permitted to withdraw the writ petition. The LPA No. 28/2023 is dismissed as withdrawn to the extent of the aforesaid appellants.
Registry is directed to strike out the names of the aforesaid appellants.
CM disposed of.
LPA No. 28/2023:
List this matter along with LPASW No. 144/2017 in terms of order dated 28.02.2023 on 11.04.2023.
(Puneet Gupta) (Sanjeev Kumar)
Judge Judge
SRINAGAR:
07.04.2023
"Mir Arif"