Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Rajasthan - Subsection

Section 40(2)(i) in Rajasthan State Highways Act, 2014

(i)to place a movable structure on the highway in front of any building owned by him or to make a movable structure on support of such building and over the highway, or