Calcutta High Court
Debjyoti Gupta vs Indiabulls Ventures Ltd on 12 June, 2025
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-6
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CS/122/2016
DEBJYOTI GUPTA
VS
INDIABULLS VENTURES LTD.
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 12th June, 2025.
Appearance:
Mr. Shaunak Ghosh, Adv.
Mr. S. Dutta, Adv.
...for the plaintiff Mr. Deva Nand Misra, Adv.
Mr. Prashant Kumar Singh, Adv. ...for the substituted defendant The Court:- As submitted by the Learned Counsel for the substituted defendant, copy of the plaint may be served enabling them to file written statement, if any.
Service shall be done on the Learned Counsel within three days. Let the suit appear in the list on 4th July, 2025 for filing written statement, if any.
(SUGATO MAJUMDAR, J.) D.Ghosh AR(CR)