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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(xi) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(xi)"Cooperative Society" means a Cooperative Society of producers registered under the provisions of the Arunachal Pradesh Cooperative Society Act 1979 which deals in the purchase, sale, processing, or storage of Horticultural produce or is otherwise engaged in the business of disposal of horticultural produce.