Jammu & Kashmir High Court - Srinagar Bench
M/S Syed Aali Filling Station ... vs Union Territory Of J&K Th. Div. Commr & on 13 May, 2026
Serial No.134
Supplementary Cause List-I
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP(C) 2301/2025
CM(6078/2025)
M/S Syed Aali Filling Station Pakharpora. ...Petitioner(s)
Through: None.
Vs.
Union Territory of J&K Th. Div. Commr & ...Respondent(s)
Others.
Through:
CORAM:
Hon'ble Mr. Justice Wasim Sadiq Nargal, Judge.
ORDER
13.05.2026
01. There is no representation on behalf of the petitioner(s). Await appearance.
02. List on 18th May, 2026.
(Wasim Sadiq Nargal) Judge SRINAGAR:
13.05.2026 "HAMID"Abdul Hamid Bhat I attest to the accuracy and authenticity of this document 13.05.2026