Bombay High Court
Jagannath Vithal Fadte vs The Collector And D C A, North Goa ... on 4 November, 2025
WP 650 of 2023
Meena
IN THE HIGH COURT OF BOMBAY AT GOA
WRIT PETITION NO.650 OF 2023
JAGANNATH VITHAL FADTE ... PETITIONER
Versus
THE COLLECTOR AND D C A, NORTH GOA
DISTRICT AND 2 ORS ... RESPONDENTS
Mr. J.A. Lobo, Advocate for the Petitioner.
CORAM:- VALMIKI MENEZES, J.
DATED :- 4th November, 2025 P.C.:
1. Since the relief sought in this petition is for a Writ of Mandamus to direct the Administrative Authority under a Code of Communidade to act within the bounds of Articles 330 and 334A of the Code, the subject matter of the petition pertains to the assignment of the Division Bench.
2. Registry to place this petition before an appropriate Bench. The Petitioner shall furnish second copy of the petition to the Registry.
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