Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Mizoram - Section Section 3 in The Mizo District (Forest) Act, 1955 3. Jurisdiction of the District Council. - The administration of forests other than the Government reserve forests in the Mizo District is vested in the District of the Mizo Autonomous District.
