Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Odisha - Subsection

Section 28(1)(b) in Juvenile Justice (Care and Protection of Children) Orissa Rules, 2002

(b)Separate children's homes should be set up for boys and girls in the age group 10-18 years.