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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Maharashtra - Subsection

Section 25(2)(q) in The Maharashtra Universities Act, 1994

(q)[ two members of the Maharashtra Legislative Assembly, nominated by the Speaker of the Maharashtra Legislative Assembly and two members of the Maharashtra Legislative Council, nominated by the Chairman of the Maharashtra Legislative Council;]. [[Clause (q) was substituted by Maharashtra 27 of 2005, section 7, w.e.f 19-5-2005. Substituted clause (q) reads as follows:-