Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Andhra Pradesh - Subsection

Section 41(1) in Andhra State Act,1953

(1)Except as hereinafter provided-
(a)the jurisdiction of the High Court of Mysore shall, as from the appointed day, extend to the whole of the transferred territory, and
(b)the High Court at Madras shall, as from that day, have no jurisdiction in respect of the transferred territory.