Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Karnataka - Subsection

Section 51(2) in Sri Sathya Sai University for Human Excellence Act, 2018

(2)The funds credited to the Development Fund from time to time shall be utilized for the development of the University.