Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act] State of Bihar - Subsection Section 8(2)(ii) in The Bihar Non-Government Educational Institution (Taking Over) Act, 1988 (ii)wrongfully obtains possession of any property forming part of the assets of the Institution/Governing Body of Board of Control, or