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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(1)(a) in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974

(a)permit any ship to use oil fuel having a flash point of not less than 54.5°C in boilers or of not less than 43.4 °C in internal combustion type machinery; and