Madhya Pradesh High Court
Jayesh Chohtel vs The State Of Madhya Pradesh on 1 March, 2019
1 CRA-4811-2017 The High Court Of Madhya Pradesh CRA-4811-2017 (JAYESH CHOHTEL Vs THE STATE OF MADHYA PRADESH) 11 Jabalpur, Dated : 01-03-2019 List along with CRA No. 1869/2017.
(J.K. MAHESHWARI) (SMT. ANJULI PALO)
JUDGE JUDGE
vidya
Digitally signed by
SREEVIDYA
Date: 2019.03.06
03:17:17 -08'00'