Madhya Pradesh High Court
Bhaggi Alias Bhagirath Ailas Naran vs The State Of Madhya Pradesh on 6 August, 2018
1 CRA-5725-2018
The High Court Of Madhya Pradesh
CRA-5725-2018
(BHAGGI ALIAS BHAGIRATH AILAS NARAN Vs THE STATE OF MADHYA PRADESH)
1
Jabalpur, Dated : 06-08-2018
None for the appellant.
Mrs. Namrata Agrawal, Govt. Advocate for the respondent-State.
Admit.
To be heard along with Reference arising out of the order passed by the learned Sessions Judge.
(HEMANT GUPTA) (VIJAY KUMAR SHUKLA)
CHIEF JUSTICE JUDGE
psm
Digitally signed by
PREM SHANKAR MISHRA
Date: 2018.08.07
02:36:48 -07'00'