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Madhya Pradesh High Court

Bhaggi Alias Bhagirath Ailas Naran vs The State Of Madhya Pradesh on 6 August, 2018

                                                 1                               CRA-5725-2018
                      The High Court Of Madhya Pradesh
                                 CRA-5725-2018
                      (BHAGGI ALIAS BHAGIRATH AILAS NARAN Vs THE STATE OF MADHYA PRADESH)

         1
         Jabalpur, Dated : 06-08-2018
                  None for the appellant.
                  Mrs. Namrata Agrawal, Govt. Advocate for the respondent-State.

Admit.

To be heard along with Reference arising out of the order passed by the learned Sessions Judge.




             (HEMANT GUPTA)                                       (VIJAY KUMAR SHUKLA)
             CHIEF JUSTICE                                                 JUDGE


         psm

Digitally signed by
PREM SHANKAR MISHRA
Date: 2018.08.07
02:36:48 -07'00'