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[Cites 0, Cited by 0] [Section 115(2)] [Section 115] [Entire Act]

State of Punjab - Subsection

Section 115(2)(l) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(l)for determining the intermediate offices, if any, through which the correspondence between Panchayat Samitis or Zila Parishads or the members thereof and the Government or its officers shall pass;