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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Chattisgarh - Subsection

Section 20(1) in The Chhattisgarh Sah Chikitsa Parishad Act, 2001

(1)The members of the Council shall receive such travelling and other allowances as may be prescribed by regulations :Provided that the members of the Council who are Government employees shall not be entitled to receive such allowances.