Section 3(1)(b) in The Orissa Cargo Boats (Licensing and Regulation) Rules, 1960

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(1)(b) in The Orissa Cargo Boats (Licensing and Regulation) Rules, 1960

(b)unless the letter "D" followed by the number specified in the licence is painted on both sides of the boat in white figures not less than twelve inches in length.

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State of Odisha - Subsection

Section 3(1)(b) in The Orissa Cargo Boats (Licensing and Regulation) Rules, 1960