Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18A(1)] [Section 18A] [Entire Act]

State of Kerala - Subsection

Section 18A(1)(o) in Kerala General Sales Tax Rules, 1963

(o)copies of the Delivery Notes issued.