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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 11(3)(i) in Securities And Exchange Board Of India (Substantial Acquisition Of Shares And Takeovers)Regulations, 1997

(i)both the acquirer and the seller are the same at all the stages of acquisition, and