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[Cites 0, Cited by 0] [Section 410G] [Entire Act]

State of Tamilnadu - Subsection

Section 410G(i) in The Coimbatore City Municipal Corporation Act, 1981

(i)the trade or business carried on within the land or building, upon or over, which such hoarding is erected or to any sale or letting of such land or building or any effects therein or to any sale, entertainment or meeting, to be held upon or in such land or building; or