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Allahabad High Court

Dr. Angad Kumar Singh And 5 Others vs Union Of India And 9 Others on 7 August, 2019

Author: Prakash Padia

Bench: Prakash Padia





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - A No. - 26522 of 2018
 

 
Petitioner :- Dr. Angad Kumar Singh And 5 Others
 
Respondent :- Union Of India And 9 Others
 
Counsel for Petitioner :- Shailendra
 
Counsel for Respondent :- A.S.G.I.,Ajeet Kumar Singh,Rajesh Tripathi,Rijwan Ali Akhtar
 

 
Hon'ble Prakash Padia,J.
 

Inspite of the order passed by this Court till date no counter affidavit has been filed.

In the circumstances, four weeks further time is granted to learned counsel for the respondents to file counter affidavit.

List on 18.9.2019. Learned counsel for the petitioners is directed to inform learned counsel for the respondents regarding the order passed today in writing by Monday.

Order Date :- 7.8.2019 Pramod Tripathi