Allahabad High Court
Dr. Angad Kumar Singh And 5 Others vs Union Of India And 9 Others on 7 August, 2019
Author: Prakash Padia
Bench: Prakash Padia
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- WRIT - A No. - 26522 of 2018 Petitioner :- Dr. Angad Kumar Singh And 5 Others Respondent :- Union Of India And 9 Others Counsel for Petitioner :- Shailendra Counsel for Respondent :- A.S.G.I.,Ajeet Kumar Singh,Rajesh Tripathi,Rijwan Ali Akhtar Hon'ble Prakash Padia,J.
Inspite of the order passed by this Court till date no counter affidavit has been filed.
In the circumstances, four weeks further time is granted to learned counsel for the respondents to file counter affidavit.
List on 18.9.2019. Learned counsel for the petitioners is directed to inform learned counsel for the respondents regarding the order passed today in writing by Monday.
Order Date :- 7.8.2019 Pramod Tripathi