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[Cites 0, Cited by 0] [Section 7A] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 7A(2) in Securities and Exchange Board of India (Prohibition of Insider Trading) Regulations, 2015

(2)Words and expressions used but not defined in these regulations but defined in securities laws, shall have the same meanings respectively assigned to them in those laws or any statutory modification or re-enactment thereto.