(f)Any trained teacher who attained the age of superannuation of 58 years or 60 years, as the case may be, in the middle of the school year, should be permitted to continue in service on re-employment terms till the date of closure of the school for summer vacation, subject to the usual conditions and no prior concurrence of the Government is necessary for such continuance. In the case of teachers who have been given three months notice of retirement by the Government in respect of staff in Government and Government (Board) institutions and by local bodies in respect of the institution under their control with the prior approval of the Government, if the three months period falls during the middle of the school year such teachers also should be allowed to continue in service on re-employment terms till the date of closure of the school for summer vacation subject to the usual conditions. No prior approval of the Government is necessary for such continuance.
