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State of Uttar Pradesh - Section

Section 14 in U.P. Zila Panchayat Officers (Central Transferable Cadre) Retirement Benefit Rules, 2001

14. Relaxation from rules.

- Where the State Government is satisfied that the operation of any rule regulating the conditions of pension of officers causes undue hardship in any particular case, it may notwithstanding anything contained in these rules applicable to the case, by order, dispense with or relax the requirements of that rule to such extent and subject to such condition as it may consider necessary for dealing with the case in a just and equitable manner.