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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(xxvi) in The Orissa Stage Carriages (Licensing of Conductors) Rules, 1994

(xxvi)whenever he is free from the duty or issuing tickets, sit at a rear of the vehicle and be on the look out for other motor vehicles approaching from behind and effectively signal their approach to the driver;