Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Manipur - Subsection Section 19(b) in The Chit Fund (Manipur) Rules, 1994 (b)The market value for the time being of the total quantity referred to in Clause (a) shall them be calculated;
