Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 1 in Treaty on Extradition between the Government of the Republic of India and the Government of the Republic of South Africa

1. For the purpose of this Treaty, extradition shall be granted for conduct, which constitutes an offence under the laws of both Contracting State, punishable by deprivation of liberty for at least one year or by a more severe penalty.