Section 115A(10) in The Tamil Nadu Cinemas (Regulation) Rules, 1957
(10)[ An application for revision shall lie to the Government against the orders of the [Joint Commissioner of Land Administration] [Added by G.O. Ms. No. 3010, Home, dated 7th December 1979.] in such cases. The rules in Part III-A shall apply to such application for revision.]Part-VIIICinema Exhibitions in Educational or Industrial Establishments and in the Open Air
