Delhi High Court - Orders
K M Anees-Ul-Haq vs Abdul Rehman on 18 September, 2023
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 320/2018
K M ANEES-UL-HAQ ..... Petitioner
Through: None
versus
ABDUL REHMAN ..... Respondent
Through: None
CORAM:
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 18.09.2023
1. Since it is 4:40 pm, no time left.
2. Due to paucity of time, this Court will be unable to hear the present matter.
3. Accordingly, renotify on 30.01.2024.
SAURABH BANERJEE, J SEPTEMBER 18, 2023/So This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2023 at 23:18:27