Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

NCT Delhi - Subsection

Section 9(1) in The Government Of National Capital Territory Of Delhi Act, 1991

(1)The Lieutenant Governor may address the Legislative Assembly and for that purpose require the attendance of members.