Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 204] [Entire Act] State of Bihar - Subsection Section 204(vi) in Bihar Chaukidari Manual (vi)The quarterly statement in Form J shall be audited and compared with the treasury accounts by an Officer to be nominated for the purpose by the District. Officer to whom the result of such audit shall be duly certified.