Delhi High Court - Orders
State Of Nct Of Delhi vs Jawahar Singh on 31 October, 2023
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 173/2021
STATE OF NCT OF DELHI ..... Petitioner
Through: Mr. Aashneet Singh, APP for State
with SI Narendra Singh, PS Ranhola
Delhi
versus
JAWAHAR SINGH ..... Respondent
Through: Respondent in person.
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 31.10.2023
1. The respondent appearing in person makes a request that legal aid counsel be provided to him.
2. Mr. Hemant Singh, (Mobile No. 9873816686), the learned counsel deputed for this Court by the Delhi High Court Legal Services Committee, is appointed to represent the respondent in the present case.
3. The Registry is directed to provide a copy of the paper book, as well as, the trial court record to Mr. Hemant Singh, Advocate.
4. List on 14.03.2024.
VIKAS MAHAJAN, J OCTOBER 31, 2023/N.S. ASWAL This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/11/2023 at 23:03:51