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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(6) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(6)Access to water closets shall not be obtained directly from a mess room or sleeping room. Provided that access to a water closet may be obtained directly from not more than two sleeping rooms together accommodating not more than four persons. If the a persons so accommodated are three or four in number, the water closet pedestal shall be so screened as to ensure privacy.