Section 87(1)(iv) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

[Cites 0, Cited by 0] [Section 87(1)] [Section 87] [Entire Act]

Union of India - Subsection

Section 87(1)(iv) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

(iv)two representatives from academic bodies or Universities preferably from the faculty of social work, psychology, sociology, child development, health, education, law, and with special knowledge or experience of working on children's issues for a minimum period of seven years; and

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Union of India - Subsection

Section 87(1)(iv) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016