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Allahabad High Court

Ram Sanehi And Others vs Board Of Revenue U.P. Lucknow And Others on 21 September, 2023

Bench: Vivek Chaudhary, Manish Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


?Neutral Citation No. - 2023:AHC-LKO:61035-DB
 
Court No. - 3
 

 
Case :- WRIT - C No. - 3879 of 2006
 

 
Petitioner :- Ram Sanehi And Others
 
Respondent :- Board Of Revenue U.P. Lucknow And Others
 
Counsel for Petitioner :- Satish Chandra Sitapuri
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.
 

Hon'ble Manish Kumar,J.

List has been revised.

None is present on behalf of the petitioner to press this petition nor any request has been made for adjournment of the case.

Accordingly, the present writ petition is dismissed for want of prosecution.

(Manish Kumar, J.) (Vivek Chaudhary, J.) Order Date :- 21.9.2023 Nitesh