Allahabad High Court
Ram Sanehi And Others vs Board Of Revenue U.P. Lucknow And Others on 21 September, 2023
Bench: Vivek Chaudhary, Manish Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Neutral Citation No. - 2023:AHC-LKO:61035-DB Court No. - 3 Case :- WRIT - C No. - 3879 of 2006 Petitioner :- Ram Sanehi And Others Respondent :- Board Of Revenue U.P. Lucknow And Others Counsel for Petitioner :- Satish Chandra Sitapuri Counsel for Respondent :- C.S.C. Hon'ble Vivek Chaudhary,J.
Hon'ble Manish Kumar,J.
List has been revised.
None is present on behalf of the petitioner to press this petition nor any request has been made for adjournment of the case.
Accordingly, the present writ petition is dismissed for want of prosecution.
(Manish Kumar, J.) (Vivek Chaudhary, J.) Order Date :- 21.9.2023 Nitesh