Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 113] [Entire Act]

State of Tamilnadu - Section

Section 3 in Tamil Nadu Prohibition of Charging Exorbitant Interest Act, 2003

3. Prohibition of Charging Exorbitant interest.

- No person shall charge exorbitant interest on any loan advanced by him.