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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(l) in The Oil Mines Regulations, 2017

(l)"cellar" means an excavation under the derrick to provide space for items or equipment at the top of the well which serves as a pit to collect drainage of water and other fluids under the floor for subsequent disposal;