Section 21(i) in The West Bengal Panchayat Act, 1973
(i)the promotion and encouragement of cottage[khadi, village and small-scale including food-processing] [ Words inserted by W.B. Act 17 of 1992.] industries;(i1)[ promotion of dairying and poultry;] [Clauses (i1) to (i3) inserted by W.B. Act 17 of 1992.](i2)[ promotion of fishery;] [Clauses (i1) to (i3) inserted by W.B. Act 17 of 1992.](i3)[ poverty alleviation programme;] [Clauses (i1) to (i3) inserted by W.B. Act 17 of 1992.]
