Bombay High Court
Vimal Builders And Anr vs The State Of Maharashtra And 11 Ors on 26 July, 2023
Bench: G.S. Patel, Neela Kedar
Board Sr.No.:-2
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2523 OF 2018
M/s. Merit Magnum Consruction ....PETITIONER
V/S
The State Of Mahrashtra And 6 Ors ....RESPONDENT
WITH WRIT PETITION NO. 242 OF 2017 M/s Vimal Builders And Anr ....PETITIONER V/S State Of Maharashtra And 6 Others ....RESPONDENT WITH WRIT PETITION NO. 2205 OF 2016 Vimal Builders And Another ....PETITIONER V/S The State Of Maharashtra And 7 Others ....RESPONDENT WITH WRIT PETITION NO. 775 OF 2020 Vimal Builders And Anr ....PETITIONER V/S The State Of Maharashtra And 11 Ors ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 18987 OF 2023 In Page 1/2 ::: Uploaded on - 26/07/2023 ::: Downloaded on - 28/07/2023 02:29:38 ::: WRIT PETITION 2523 OF 2018 Arjun Gangaram Zajam ....PETITIONER V/S Merit Magnum Construction ....RESPONDENT Mr Aspi Chinoy, Sr Adv a/w Mr Ashish Kamat, Sr Adv, Mr Hrushi Narvekar, Mr Samit Shukla, Ms Aneesa Cheema, Mr Parag Kabadi, Ms Vaibhavi Bhalerao, Mr Abhishek Kothari i/b DSK LEGAL for Petitioner Mrs UMA Palsuledesai, AGP for State in WP-2523/2018 Mr S B Gore, AGP for State in WP-2205/2016, WP-240/2017 Mr Vijay Patil, SRA Mr Anil Sakhare, Sr Adv a/w Mr Sagar Patil for MCGM Mr G R Dwivedi for Res no-9 in WP-2205/2016 n Res no-5 in WP-242/2017 Ms Prachi Khandge a/w Ms Swati Chheda i/b Nitesh Bhutekar for Applicant in CHSWL-25/2017, CHSWL-96/2017 Mr Sanjay Jain i/b P P Shah for Applicant in IAL-18987/2023 Mr Anoshak Davar i/b Viraj Jadhav for Res-9 in WP-242/2017 n Res no-11 in WP-775/2020 CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 26th July, 2023 P.C. :
Part heard.
Stand over to 27/07/2023 @ 2.30pm for further hearing.
Ad-interim relief, if any, to continue till the next date.
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