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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Haryana - Subsection

Section 19(2)(e) in Haryana Gauvansh Sanrakshan and Gausamvardhan Act, 2015

(e)the form in which the permit is to be granted and the fee in respect of issuing such permit under sections 6 and 7;