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Bengal Presidency - Section

Section 141 in Calcutta Port Act, 1890

141. Police-officer may arrest persons committing nuisances.- (1) Any such police-officer may arrest any person committing in his view any offence against any of the said provisions, if the name and address of such person be unknown.

(2)Such person may be detained at the station-house until his name and address shall be correctly ascertained.