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[Cites 0, Cited by 0] [Section 35A] [Entire Act]

State of Maharashtra - Subsection

Section 35A(2) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(2)The District Deputy Registrar of Co-operative Societies shall maintain a register in Form No. 8-A in his office showing the names of the Market Committees whose elections are due every year.