Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 77 in The Goa Rehabilitation Board Act, 2006 77. Audit of accounts. - The accounts of the Board shall be examined and audited once every year by such auditor as the Government may appoint in this behalf.
