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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Punjab - Subsection

Section 52(7) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(7)The Management Committee shall seek a report from the Officerin- charge on the setting up and functioning of the Children’s Committees, review these reports in their monthly meetings and take necessary action where required.