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[Cites 0, Cited by 0] [Section 25(6)] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(6)(b) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(b)Whether a permit-holder has done his utmost or not will, when disputed shall be decided by the Chief Wild Life Warden and his decision will be final in this concern.