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[Cites 0, Cited by 0] [Section 251(1)] [Section 251] [Entire Act]

State of Tamilnadu - Subsection

Section 251(1)(iii) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(iii)take photographs, video clips, sample weight or measure or record or make such sketches as he may consider necessary for the purpose of an examination or enquiry under these rules; and