Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] Union of India - Subsection Section 27(5) in Insurance Regulatory and Development Authority of India (Insurance Brokers) Regulations, 2018 (5)the insurance broker may charge fee for such other similar services as may be mutually decided between the insurance broker and the client.
