Calcutta High Court
Zoom Developers Pvt. Ltd. & Anr vs S.P. Minerals on 5 April, 2011
Author: I. P. Mukerji
Bench: I. P. Mukerji
1
AP No. 204 of 2011
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
In the matter of:
Zoom Developers Pvt. Ltd. & Anr.
Versus
S.P. Minerals
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI
Date :05.04.2011 Appearance:
Mr. Deepnath Roy Chowdhury Adv., Mr. Jishnu Chowdhury Adv., The Court : This application is scheduled to come for consideration tomorrow. The interim order dated 10th March, 2011 is expiring today. The learned Counsel for the parties assure the Court that they will maintain the existing status quo till the matter is taken up for consideration tomorrow.
All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
(I. P. MUKERJI, J.) SP/