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State of Uttar Pradesh - Section

Section 15 in U.P. Zila Panchayats (Conduct of Proceedings) Rules, 1962

15. Question to be answered from the Chair.

- All questions shall be answered from the chair :Provided that the Adhyaksha, may require the Mukhya Adhikari or any other officer of the [Zila Panchayat] [Substituted by U.P. Act No. 9 of 1994.] present to furnish an elucidation in which case he shall do so.